Krishna vs Lokesh Singh
2021 Latest Caselaw 9907 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 532/2021

Krishna

----Appellant Versus Lokesh Singh

----Respondent

For Appellant(s) : Mr. RS Mankad, Adv. through VC For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

29/06/2021

Heard.

Issue notice to the respondents. Rule is made returnable

within eight weeks.

(MANOJ KUMAR GARG),J 27-MS/-

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