Rishabh Kachhwaha vs State Of Rajasthan
2021 Latest Caselaw 9887 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8013/2021

Rishabh Kachhwaha

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Moti Singh (through VC) For Respondent(s) : Mr. M.S. Singhvi, AG (through VC), Mr. K.S. Lodha (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/06/2021

Mr. M.S. Singhvi, learned Advocate General has

submitted that he is going to file reply to the writ petition

by 1st July, 2021.

Let this matter be listed on 7th July, 2021.

(VIJAY BISHNOI),J

108-msrathore/-

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