Mahendra Chahar vs State
2021 Latest Caselaw 9797 Raj

(1 of 1) [CRLMB-7843/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 7843/2021

Mahendra Chahar

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Pradeep Choudhary on VC. For Respondent(s) : Mr. Mahipal Bishnoi PP

HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI (VACATION JUDGE)

Judgment / Order

16/06/2021

In the wake of second surge in the COVID-19 cases, the

Court is functioning virtually and abundant caution is being

maintained for the safety of all concerned.

List the matter in the next week, as prayed.

(DR. PUSHPENDRA SINGH BHATI),VJ

37-skant/Zeeshan

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