Citation : 2021 Latest Caselaw 9783 Raj
Judgement Date : 10 June, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 200/2017
Bajaj Allianz General Insurance Co. Ltd, 2Nd Floor, Mundra Tower, O-12A, Ashok Marg. C-Scheme, Jaipur.
----Appellant Versus
1. Deena Ram S/o Ratana Ram, age 52 yrs
2. Sarju Devi W/o Deena Ram, age 49 yrs All by caste Bawri (Chowkidar), R/o Bayad, Tehsil-Merta, Dist.- Nagor, Rajasthan.
(Claimants)
3. Sikandar Khan S/o Chand Khan by caste Muslim, R/o Aseda, age about 40 years, Tehsil Disha, Banasa Phata, Dist Banas Kanta, Palanpur Gujrat.
(Driver Of Truck No. GJ 8 U 3106)
4. Rehmath Khan S/o Firoz Khan, by caste Katkadi Muslim, age about 50 yrs, R/o Near Masjid Chitrasani, Tehsil Palanpur, Dist Banas Kanta, Gujrat.
(Owner Of Truck No. GJ 8 U 3106)
----Respondents Connected With S.B. Civil Misc. Appeal No. 203/2017 Bajaj Allianz General Insurance Co. Ltd., 2Nd Floor, Mundra Tower, O-12A, Ashok Marg, C-Scheme, Jaipur
----Appellant Versus
1. Bholki Devi W/o Late Shipuram, age 62 yrs.
2. Jagdish S/o Late Shipuram, age 42 yrs.
3. Banshiram S/o Late Shipuram, age 39 yrs.
4. Naina Ram S/o Late Shipuram, age 37 yrs.
5. Hadman Ram S/o Late Shipuram, age 35 yrs.
6. Ganpath Ram S/o Late Shipuram, age 33 yrs.
7. Omprakash S/o Late Shipuram, age 31 yrs.
8. Manju D/o Late Shipuram, age 23 yrs.
All by caste Bawri (Chowkidar), R/o Bayad, Tehsil-Merta, Dist. - Nagor, Rajasthan
(2 of 3) [CMA-200/2017]
(Claimants)
----Respondents Connected with S.B. Civil Misc. Appeal No. 204/2017 Bajaj Allianz General Insurance Co. Ltd, 2Nd Floor, Mundra Tower, O-12A, Ashok Marg. C-Scheme, Jaipur.
----Appellant Versus
1. Shyam Lal S/o Gula Ram, age 25 yrs, by caste Bawri (Chowkidar), R/o Bayad, Tehsil-Merta, Dist.- Nagor, Rajasthan.
2. Sikandar Khan S/o Chand Khan by caste Muslim, age about 40 yrs, R/o Aseda, Tehsil Disha, Banasa Phata, Dist Banas Kanta, Palanpur Gujrat.
(Driver Of Truck No. Gj 8 U 3106)
3. Rehmath Khan S/o Firoz Khan, by caste Katkadi Muslim, age about 50 yrs, R/o Near Masjid Chitrasani, Tehsil Palanpur, Dist Banas Kanta, Gujrat. ( (Owner Of Truck No. Gj 8 U 3106)
----Respondents
For Appellant(s) : Mr. Dhanpat Choudhary through VC For Respondent(s) : Mr. Suresh Kumbhat through VC
HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA (VACATION JUDGE)
Judgment / Order
10/06/2021
Learned counsel for the appellants stated that he wants to
withdraw the present civil miscellaneous appeals.
Accordingly, the present civil miscellaneous appeals are
hereby dismissed as withdrawn.
(DEVENDRA KACHHAWAHA), VJ 68-70-amit/-
(3 of 3) [CMA-200/2017]
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