Ashok Kumar vs The State Of Rajasthan
2021 Latest Caselaw 9732 Raj

(1 of 1) [CW-7241/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7241/2021

Ashok Kumar

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. AR Godara, Adv. through VC For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG (VACATION JUDGE)

Judgment / Order

04/06/2021

As per office report, the notices are still awaited.

Learned counsel for the petitioner submits that notices have

already been served upon the respondents and he has already

filed a report in this regard in the office.

Office is directed to check and tag the service report in court

file and list the matter on 10.06.2021.

(MANOJ KUMAR GARG), VJ 88-MS/-

Powered by TCPDF (www.tcpdf.org)