Ajit S/O Shadiram vs State Of Rajasthan
2021 Latest Caselaw 2535 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Criminal Appeal No. 903/2021

                                    Ajit S/o Shadiram
                                                                                                        ----Appellant
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Vikash Kumar Jakhar, through VC For Complainant(s) : Mr. Dineshchand Sharma, through VC For State : Mr. S.S.Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/06/2021

List this matter on 01.07.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /56

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