Shreeram S/O Mangilal vs State Of Rajasthan
2021 Latest Caselaw 2534 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                      4953/2021

                                    Shreeram S/o Mangilal, Aged About 50 Years, R/o Gungar Police
                                    Station, Dadiya, Sikar, Presently Data Nagar Police Station,
                                    Christian Ganj, Dist. Ajmer, Ajmer, Rajasthan. (At Present
                                    Confined In Central Jail)
                                                                                                            ----Petitioner
                                                                          Versus
                                    State Of Rajasthan, Through Public Prosecutor
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Vijay Poonia, through VC For Complainant(s) : Mr. Amit Singh Shekhawat, through VC For State : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/06/2021

Counsel for the petitioner does not want to press the bail

application at this stage, seeks liberty to move fresh bail

application after recording the statement of the principal

witnesses.

Accordingly, this bail application is dismissed, with liberty as

prayed for.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /14

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