Ajay Kumar Son Of Rajendra Kumar vs State Of Rajasthan
2021 Latest Caselaw 2533 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                     4620/2021

                                    Ajay Kumar Son Of Rajendra Kumar
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Public Prosecutor.
                                                                                                      ----Respondent

For Petitioner(s) : Mr. A.R. Meena, through VC For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/06/2021

List this matter in the next week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /13

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