Assistant Engineer Avvnl, ... vs Smt. Bhagoti Devi W/O Late Birju ...
2021 Latest Caselaw 2505 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                     S.B. Civil First Appeal No. 220/2021

                                    Assistant Engineer Avvnl, Srimadhopur & Ors.
                                                                                                        ----Appellants
                                                                         Versus
                                    Smt. Bhagoti Devi W/o Late Birju Singh. & Ors.
                                                                                                      ----Respondents

For Appellant(s) : Ms. Parinitoo Jain, Adv. through VC For Respondent(s) :

HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA

Order

28/06/2021

Notice of appeal as well as stay application be issued to the

respondents, returnable within four weeks.

Call for the record.

List after four weeks.

In the meanwhile, operation/execution of the impugned

judgment and award dated 09.03.2021 passed by learned District

Judge, Sikar is stayed on condition that the appellants shall

deposit the entire award amount within one month with the

learned District Judge, Sikar.

Trial Court is directed not to disburse the amount to the

respondents.

(NARENDRA SINGH DHADDHA),J

Jatin /51

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