Roshan Devi W/O Ranglal vs State Of Rajasthan
2021 Latest Caselaw 2503 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                       S.B. Criminal Bail Cancellation Application No. 4/2021

                                    Roshan Devi W/o Ranglal
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Narendra Prasad Meena for Mr. Aniket Sharma, through VC For Complainant(s) : Mr. Umesh Kumar Shringi, through VC For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/06/2021

List this matter in the next week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /6

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