Muskan Lohia D/O Late Sh. Sunil ... vs Shubham Modi S/O Sh. Chandra ...
2021 Latest Caselaw 2493 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                     D.B. Civil Contempt Petition No. 163/2020

                                                                               In

                                                       D.B. Civil Misc. Appeal No. 3323/2019

                                    1.         Muskan Lohia D/o Late Sh. Sunil Lohia, Aged About 26
                                               Years, R/o 173/174, Ist Floor, D-13, Sector-7, Rohini
                                               Sector-7, North West Delhi-110085, Presently Residing At
                                               Flot No. 3602, Lords Apartments, Plot No. 7, Sector 19B,
                                               Dwarka, Delhi-110075
                                    2.         Smt. Yojna Lohia W/o Late Sh. Sunil Lohia, Aged About
                                               47 Years, R/o 173/174, Ist Floor, D-13, Sector-7, Rohini
                                               Sector-7, North West Delhi-110085, Presently Residing At
                                               Flot No. 3602, Lords Apartments, Plot No. 7, Sector 19B,
                                               Dwarka, Delhi-110075
                                                                                                         ----Petitioners
                                                                           Versus
                                    Shubham Modi S/o Sh. Chandra Prakash Modi, Aged About 27
                                    Years, R/o Flat No. 108/A, Sahyog Apartment, Tower-2, Sector-
                                    6, Vidhyadhar Nagar, Jaipur 302023
                                                                                                        ----Respondent

For Petitioner(s) : None

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Judgment / Order

28/06/2021

None has joined on behalf of the petitioners nor the defects

pointed by the office have been removed so far despite

opportunity.

Dismissed for want of prosecution.

(MANOJ KUMAR VYAS),J (SABINA),J

Mohita /2

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