Ravi Yadav S/O Shri Babu Lal Yadav vs Puran Mal Yadav S/O Shri Gopal Lal ...
2021 Latest Caselaw 2486 Raj/2

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

         D.B. Civil Special Appeal Writ No. 538/2021

                                     In

              S.B. Civil Writ Petition No. 3415/2021

1.   Ravi Yadav S/o Shri Babu Lal Yadav, Aged About 22 Years,
     Resident     Of      Mangrawali           Dhani,         Dhodhsar,    Via.
     Govindgarh, Tehsil Chomu, District Jaipur (Raj.)
2.   Pukhraj     Singh     Rajpurohit         S/o      Shri    Jagdish    Singh
     Rajpurohit, Aged About 22 Years, Resident Of Purohito Ka
     Bas, Meghlasiya Lordi Dauagra, District Jodhpur (Raj.).
                                                                ----Appellants
                                 Versus
1.   Puran Mal Yadav S/o Shri Gopal Lal Yadav, Aged About 27
     Years, R/o Village Samdari, Post Mundiyagarh, Tehsil
     Kishangarh, Renwal, District Jaipur (Raj.)
2.   Vikash Choudhary S/o Shri Dilip Choudhary, Aged About
     27 Years, Resident Of 21 ,chhatrashal Nagar, Malviya
     Nagar, Jaipur
3.   Nitendra Rotrawal S/o Shri Mahesh Chand, Aged About 21
     Years, R/o Village And Post Somala, Tehsil Hindaun,
     District Karauli (Raj.)
4.   Bhanu Prakash S/o Shri Om Prakash, Aged About 31
     Years, R/o Gopalgarh, District Bharatpur (Raj.)
5.   Sourav Gupta S/o Shri Rajesh Gupta, Aged About 20
     Years,     R/o    Village       And       Post      Chawandia,       Tehsil
     Jamwaramgarh, District Jaipur (Raj.)
6.   Anil Kumar Chaturvedi S/o Shri Banwari Lal Chaturvedi,
     Aged About 28 Years, Resident Of Behind Pinki Hotel,
     Shyam Colony, District Dausa (Raj.).
7.   Sanjeev Kumar S/o Shri Rajkumar, Aged About 27 Years,
     Resident Of 170, Friends Colony, Niwaru Link Road, Jaipur
     (Raj.)
8.   Ganesh Choudhary S/o Shri Gopal Choudhary, Aged
     About 23 Years, R/o Rolaniya Ka Mohalla, Girdharipura,
     Tonk (Raj.).
9.   Sunakshi Kawar Naruka D/o Hemendra Singh Naruka,
     Aged About 26 Years, R/o Diggi House, Shivaji Marg, Ram


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                                               Singh Road, Jaipur (Raj.).
                                    10.        Shashi Sharma D/o Tushar Sharma, Aged About 38 Years,
                                               R/o 332-333, Gandhi Chowk, Nasirabad, Ajmer (Raj.).
                                    11.        State Of Rajasthan, Through Its Principal Secretary,
                                               Department Of Secondary Education, Department Of
                                               Education, Government Of Rajasthan, Secretariat, Jaipur.
                                    12.        The Director, Secondary Education, Bikaner (Raj.)
                                    13.        The Chairman, Rajasthan State Staff Selection Board,
                                               State Institute Of Agriculture Management Premises,
                                               Durgapura, Jaipur Rajasthan.
                                    14.        The Dy. Superintendent Of Police, Special Operation
                                               Group, Jaipur, Rajasthan.
                                                                                                      ----Respondents

For Appellant(s) : Mr. Tanveer Ahamad, Advocate through video conferencing For Respondent(s) : Mr. Vigyan Shah, Advocate with Mr. Akshit Gupta, Advocate, Mr. Harendra Neel, Advocate, Mr. Yash Joshi, Advocate through video conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

28/06/2021

Learned counsel for the appellants submits that he may be

permitted to withdraw the appeal to enable the appellants to

pursue their pending application before the learned Single Judge

for being impleaded as a party in the writ petition.

Ordered accordingly.

(MANOJ KUMAR VYAS),J (SABINA),J

Mohita /7

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