Ashok Kumar Sihotiya S/O Sh. ... vs Union Of India
2021 Latest Caselaw 2475 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 9808/2021

                                   Ashok Kumar Sihotiya S/o Sh. Anandilal Sihotiya,
                                                                                                      ----Petitioner
                                                                       Versus
                                   Union Of India
                                                                                                    ----Respondent

                                   For Petitioner(s)         :
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA (V.J.)

Judgment / Order

21/06/2021

(SANJEEV PRAKASH SHARMA (V.J.)),J

SAURABH YADAV /670

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