Ms. Asha Devi Daughter Of Shri ... vs State Of Rajasthan
2021 Latest Caselaw 2457 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                            S.B. Criminal Miscellaneous (Petition) No. 3336/2021

                                    Ms. Asha Devi Daughter Of Shri Ramji Lal Saini & Anr.
                                                                                                      ----Petitioners
                                                                        Versus
                                    State Of Rajasthan & Ors.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Praveen Sharma, through VC For Respondent(s) : Mr. Pankaj Agarwal, PP

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS ( V.J. )

Judgment / Order

16/06/2021

Learned counsel for petitioners seeks time to submit some

judgments on the point of "Natedari Vivah".

Learned Public Prosecutor may also submit judgment on this

point on the next date of hearing.

List on 18.06.2021.

(MANOJ KUMAR VYAS ( V.J. )),J

Sunita Kanwar /1

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