Irfan @ Tantya S/O Islamuddin vs State Of Rajasthan
2021 Latest Caselaw 2447 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous Bail Application No. 7790/2021

                                    Irfan @ Tantya S/o Islamuddin
                                                                                                      ----Petitioner
                                                                       Versus
                                    State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Pankaj Agarwal, PP

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS ( V.J. )

Judgment / Order

15/06/2021

Learned counsel for petitioner could not be connected even

in second round.

List after one week.

(MANOJ KUMAR VYAS ( V.J. )),J

Sunita Kanwar /24

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