Muhru S/O Ali Khan vs State Of Rajasthan
2021 Latest Caselaw 2446 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous Bail Application No. 8678/2021

                                    Muhru S/o Ali Khan,
                                                                                                     ----Petitioner
                                                                      Versus
                                    State Of Rajasthan, Through Public Prosecutor.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Shafat Rahim Khan, through VC For Respondent(s) : Mr. Pankaj Agarwal, PP

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS ( V.J. )

Judgment / Order

15/06/2021

List on 06.07.2021, as prayed.

(MANOJ KUMAR VYAS ( V.J.),J

Sunita Kanwar /33

Powered by TCPDF (www.tcpdf.org)