Mohammad Jaheer Alam S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 2389 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                             8960/2021

                                   Mohammad Jaheer Alam S/o Shri Mohammed Basheer
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Shamsuddin Ansari through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI (V.J.)

Judgment / Order

09/06/2021

List this matter in the month of July 2021, as prayed.

(PANKAJ BHANDARI (V.J.)),J

ARTI SHARMA /24

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