Babu @ Sanju S/O Laxmanram vs State Of Rajasthan
2021 Latest Caselaw 2372 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             7874/2021

                                    Babu @ Sanju S/o Laxmanram
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman, through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI (V.J.)

Judgment / Order

08/06/2021

Counsel for the petitioner is directed to remove the defect/s.

List in the next week.

(PANKAJ BHANDARI (V.J.)),J

NIKHIL KR. YADAV /56

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