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Sumitra Devi vs The New India Insurance Company ...
2021 Latest Caselaw 9959 Raj

Citation : 2021 Latest Caselaw 9959 Raj
Judgement Date : 1 July, 2021

Rajasthan High Court - Jodhpur
Sumitra Devi vs The New India Insurance Company ... on 1 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7809/2021

Sumitra Devi W/o Shri Ramniwas, Aged About 40 Years, R/o Village Rasisar, Tehsil Nokha, District Bikaner (Raj.)

----Petitioner Versus

1. The New India Insurance Company Ltd., 9 Sadul Colony, Near Tulsi Circle, Bikaner.

2. Rajaram S/o Shri Alsiram, R/o Village Jalalsar, Tehsil And District Bikaner.

3. Maju D/o Shri Rajaram, Minor Through Her Natural Guardian Father Shri Rajaram R/o Village Jalalsar, Tehsil And District Bikaner.

                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Mr. Vijay Bishnoi (through VC)
                                   For Respondent(s)        :



HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/07/2021

Issue notice. Issue notice of stay application as well.

In the meantime, no recovery shall be affected from

the petitioner pursuant to the impugned award dated

26.9.2018.

(VIJAY BISHNOI),J

86-msrathore/-

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