Bhera Ram vs Jodhpur Vidyut Vitran Nigam ...
2021 Latest Caselaw 9958 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7842/2021

Bhera Ram S/o Chuna Ram, Aged About 47 Years, By Caste Jat, Resident Of Village Likhmisar Utrada, Tehsil Shri Dungar Garh, District Bikaner.

----Petitioner Versus

1. Jodhpur Vidyut Vitran Nigam Limited, Through Chief Managing Director, Jodhpur.

2. The Superintending Engineer, O And M Jodhpur Vidyut Vitran Nigam Limited, Bikaner.

3. Executive Engineer, Jodhpur Vidyut Vitran Nigam Limited, Shri Dungar Garh, Bikaner.

4. The Assistant Engineer (O And M), Jodhpur Vidyut Vitran Nigam Limited, Upani, Shri Dungar Garh, Bikaner.

                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Mr. AR Godara (through VC)
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/07/2021

Issue notice. Issue notice of stay petition as well, returnable

on 26.07.2021 and be given 'dasti' to learned counsel for the

petitioner.

(VIJAY BISHNOI),J

Surabhii/94-

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