Balwant vs State Of Rajasthan
2021 Latest Caselaw 9956 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7908/2021

Balwant

----Petitioner Versus State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. R.N. Mathur, Sr. Advocate assisted by Mr. R.S. Choudhary (through VC)

For Respondent(s) : Mr. Sunil Beniwal, AAG, Mr. Moti Singh, Mr. Dhirendra Singh, Mr. Kuldeep Mathur (through VC)

Mr. P.P. Choudhary, Sr. Advocate for respondent No.8

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/07/2021

List tomorrow i.e. 2.7.2021.

(VIJAY BISHNOI),J

107-msrathore/-

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