Nepal Singh S/O Shri Moti Lal vs State Of Rajasthan
2021 Latest Caselaw 3336 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                  8035/2021
                                   Nepal Singh S/o Shri Moti Lal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

30/07/2021

List this matter before the appropriate Bench, having roster.

(PANKAJ BHANDARI),J

ARTI SHARMA /2

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