Citation : 2021 Latest Caselaw 3312 Raj/2
Judgement Date : 29 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
10970/2021
Merajjudin S/o Chirag
----Petitioner
Versus
State Of Rajasthan, Through Pp
----Respondent
For Petitioner(s) : Mr. Amitabh Vijaywargia For Respondent(s) : Mr. Riyasat Ali, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
29/07/2021
Call for the Investigating Officer.
List this matter on 05.08.2021.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /26
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