Bholaram S/O Sugan Chand vs State Of Rajasthan
2021 Latest Caselaw 3273 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                 10998/2021

                                   Bholaram S/o Sugan Chand
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/07/2021

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /41

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