Citation : 2021 Latest Caselaw 3213 Raj/2
Judgement Date : 27 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
11505/2021
Ajay @ Banti S/o Shri Chhailbihari
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Arvind Sharma For Respondent(s) : Mr. Sher Singh Mahla, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
27/07/2021
List after four weeks.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /47
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