Citation : 2021 Latest Caselaw 3211 Raj/2
Judgement Date : 27 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
11519/2021
Nauseenan Bano @ Shabnam @ Badee Bai W/o Mohammad
Riyaj
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Sameer Sharma For Respondent(s) : Mr. Sher Singh Mahla, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
27/07/2021
Counsel for the petitioner is directed to file the copy of the
charge-sheet.
List after one week.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /53
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