Om Prakash And Anr vs State Industries Dep Ors
2021 Latest Caselaw 3206 Raj/2

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 16696/2012

Om Prakash And Anr
                                                                      ----Petitioners
                                   Versus
State Industries through Secretary & Ors
                                                                 ----Respondents

Connected With S.B. Civil Writ Petition No. 16695/2012 Sonu Yadav And Ors

----Petitioners Versus State Industries through Secretary & Ors

----Respondents

For Petitioner(s) : Mr. Narendra S.Bhati, Adv. with Mr. Aditya Vijay, Adv. on behalf of Mr. Anuroop Singhi, Adv.

For Respondent(s) : Ms. Sheetal Mirdha, Addl. Adv.

General and Mr. Hemant Kothari, Adv. on behalf of Mr. R.P.Singh, Addl. Adv. General

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

27/07/2021

Mr. Narendra S.Bhati, Advocate and Mr. Aditya Vijay,

Advocate submits that the arguing counsel Mr. Anuroop Singhi,

Advocate is not available today.

Ms. Sheetal Mirdha, Addl. Govt. Counsel appears on behalf of

respondents submits that the issue involved in these writ petitions

have already been decided by this Court and as such she refers to

a judgment passed by a co-ordinate Bench of this Court.

(2 of 2) [CW-16696/2012]

Counsel for the respondents submits that the initial interim

order passed by this Court on 12.10.2012, was also based on the

ground that similar petitions were pending before this Court.

List the matter again on 05.08.2021.

Learned counsel for both the parties are directed to come

prepared for final disposal of the writ petitions at this stage.

(ASHOK KUMAR GAUR),J

AARZOO ARORA /46-47

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