Citation : 2021 Latest Caselaw 3182 Raj/2
Judgement Date : 27 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 24208/2018
Nisha Kumari Yadav W/o Harpal Yadav
----Petitioner
Versus
State Of Rajasthan Through Director (Secondary)
----Respondent
Connected With S.B. Civil Writ Petition No. 2044/2017 Shalu
----Petitioner Versus State Of Rajasthan And Ors
----Respondent S.B. Civil Writ Petition No. 23013/2018 Tanuja Verma W/o Shri Vinod Kumar Bairwa
----Petitioner Versus State Of Rajasthan Through The Principal Secretary
----Respondent S.B. Civil Writ Petition No. 24361/2018 Smt. Mantosh Jat W/o Shri Sandeep, D/o Sh. Ram Swaroop Jat
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 3557/2019 Chief Medical And Health Officer
----Petitioner Versus Shri Ummed Kumar S/o Shri Sajjan Lal
----Respondent S.B. Civil Writ Petition No. 12364/2019 Anuradha Sharma D/o Kailash Sharma, W/o Abhishek Ahaskar
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 6493/2020 Vineeta Shakyawal D/o Shri Ram Chandra Shakyawal W/o Shri
(2 of 2) [CW-24208/2018]
Rajendra Kumar
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 2097/2021 Suman Sharma W/o Sachin Sharma
----Petitioner Versus The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Ashish Sharma Upadhyay For Respondent(s) : Mr. Ganesh Meena, AAG
HON'BLE MR. JUSTICE INDERJEET SINGH
Order
27/07/2021
It is informed by Mr. Ganesh Meena, learned Additional
Advocate General that against the judgment passed by learned
Single Bench in the matter of Neeraj Vs. State, Civil Writ Petition
No.4384/2020, D.B. Special Appeal. No.376/2021 is pending
before the Division Bench of this Court, Principle Seat, at Jhodpur,
which is likely to be listed in the next week.
List these matters again on 23.08.2021.
(INDERJEET SINGH),J
Upendra Pratap Singh /29-36
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