Sabbir S/O Razak vs State Of Rajasthan
2021 Latest Caselaw 3167 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             10079/2021

                                   Sabbir S/o Razak
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Azad Ahmed present in the Court For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/07/2021

List this matter after three weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /24

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