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Mahendra Singh @ Kalu S/O Santok ... vs State Of Rajasthan
2021 Latest Caselaw 3166 Raj/2

Citation : 2021 Latest Caselaw 3166 Raj/2
Judgement Date : 26 July, 2021

Rajasthan High Court
Mahendra Singh @ Kalu S/O Santok ... vs State Of Rajasthan on 26 July, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             10058/2021

                                   Mahendra Singh @ Kalu S/o Santok Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Girish Khandelwal through VC For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/07/2021

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /23

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