Ramphool S/O Samnata vs The State Of Rajasthan
2021 Latest Caselaw 3122 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                   9185/2021

                                   Ramphool S/o Samnata, Aged About 31 Years, R/o Village
                                   Kusaida Khurd, Police Station Maniya District Dholpur. (At
                                   Present Confined In District Jail Dholpur)
                                                                                                         ----Petitioner
                                                                       Versus
                                   The State Of Rajasthan, Through The P.p.
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Rahul Sinsinwar through VC For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

23/07/2021

Counsel for the petitioner does not want to press the criminal

misc. second bail application.

Accordingly, Criminal Misc. Second Bail Application is

dismissed as withdrawn.

(PANKAJ BHANDARI),J

ARTI SHARMA /2

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