Yogendra @ Neetu S/O Virendra vs State Of Rajasthan
2021 Latest Caselaw 3121 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             9372/2021

                                   Yogendra @ Neetu S/o Virendra
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Kumud Singh through VC For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

23/07/2021

Call for the case diary.

List this matter after four weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /3

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