Raju @ Rajendra @ Rajkumar S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 3120 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                  9406/2021

                                   Raju @ Rajendra @ Rajkumar S/o Shri Shivnath
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through The Public Prosecutor.
                                                                                                   ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 9935/2021 Vikas Kumar @ Vickey S/o Shri Dharmpal

----Petitioner Versus The State Of Rajasthan, Through The Public Prosecutor

----Respondent

For Petitioner(s) : Mr. Deepak Soni present in the Court For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

23/07/2021

Time is sought on behalf of the counsel for the petitioners.

List these matters after four weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /4-5

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