Shaukat Khan S/O Bucha Khan vs The State Of Rajasthan
2021 Latest Caselaw 3076 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    10446/2021

                                    Shaukat Khan S/o Bucha Khan
                                                                                                        ----Petitioner
                                                                         Versus
                                    The State Of Rajasthan, Through P.p.
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Mohar Pal Meena For Complainant(s) : Mr. Pushpendra Pandey For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

22/07/2021

List after four weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /30

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