Vishal Meena S/O Late Shri Surgyan ... vs State Of Rajasthan
2021 Latest Caselaw 3056 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 11082/2021

                                    Vishal Meena S/o Late Shri Surgyan Meena
                                                                                                           ----Petitioner
                                                                            Versus
                                    State Of Rajasthan
                                                                                                         ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 11276/2021 Shekhar Singh @ Sarju S/o Shri Raghuveer Singh

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous Bail Application No. 11279/2021 Omi @ Aam Prakash @ Prakash Singh Rajput S/o Late Sh. Megh Singh Rajput

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rajesh Gadwal Mr. Pawan Sharma for Mr. Vijay Singh For Complainant(s) : Mr. Vijendra Yadav for Mr. B.R.

Choudhary For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

22/07/2021

List after six weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /55-57

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