Rajaram S/O Shri Kajod Bagriya vs State Of Rajasthan
2021 Latest Caselaw 2997 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             11101/2021

                                    Rajaram S/o Shri Kajod Bagriya
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Pradeep Mathur For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

16/07/2021

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(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /37

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