Pratap S/O Harsukh vs The State Of Rajasthan
2021 Latest Caselaw 2975 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 10592/2021

                                    Pratap S/o Harsukh
                                                                                                         ----Petitioner
                                                                          Versus
                                    The State Of Rajasthan
                                                                                                       ----Respondent

Connected With S.B. Criminal Bail Cancellation Application No. 50/2021 Rajeev Rahar S/o Shri Vidhyadhar Rahar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sunil Kumar Jain For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/07/2021

List these matter after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /127-128

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