Ramakant Son Of Shri Bhikko @ ... vs State Of Rajasthan
2021 Latest Caselaw 2972 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             8931/2021

                                    Ramakant Son Of Shri Bhikko @ Bhikam Singh
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Shriram Yadav For Complainant(s) : Mr. Jitendra Pandey For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/07/2021

List this matter on 29.07.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /151

Powered by TCPDF (www.tcpdf.org)