Santosh Kumar Meena S/O Badri ... vs State Of Rajasthan
2021 Latest Caselaw 2943 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Criminal Appeal No. 1623/2019

                                   Santosh Kumar Meena S/o Badri Narayan Meena B/c Meena
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

Connected With S.B. Criminal Appeal (Sb) No. 1702/2019 Om Prakash Garg S/o Shri Ramdhan Das B/c Agarwal

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr.Rinesh Gupta & Mr.H.C.Ganeshia through VC For Respondent(s) : Mr.Pankaj Agarwal, PP

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

14/07/2021

Mr.H.C.Ganeshia, counsel appearing for the applicant seeks

time to argue the matter.

List after three weeks as prayed.

(GOVERDHAN BARDHAR),J

SANDEEP RAWAT /57-58

Powered by TCPDF (www.tcpdf.org)