Himanshu Saini S/O Shambhulal vs State Of Rajasthan
2021 Latest Caselaw 2926 Raj/2

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

       S.B. Criminal Miscellaneous Bail Application No.
                              10106/2021

Himanshu Saini S/o Shambhulal, R/o Maliyon Ka Mohalla
Balchand Pada Bundi (At Present Confined In Dist. Jail Bundi
Dist. Bundi)
                                                                  ----Petitioner
                                   Versus
State Of Rajasthan, Through Pp
                                                                ----Respondent

For Petitioner(s) : Mr. Eliyas Ali, through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

14/07/2021

1. Petitioner has filed this bail application under Section

439 of Cr.P.C.

2. F.I.R. No. 29/2021 was registered at Mahila Police Station,

District Bundi for offence under Sections 3762)(n) & 506 of I.P.C.

3. It is contended by counsel for the petitioner that prosecutrix

is married to petitioner. There is an inordinate delay in lodging of

FIR. Prosecutrix and petitioner have applied to the District

Magistrate for registration of their marriage.

4. Learned Public Prosecutor has opposed the bail application.

5. I have considered the contentions.

6. Considering the contentions put forth by counsel for the

petitioner, I deem it proper to allow the bail application.

(2 of 2) [CRLMB-10106/2021]

7. This bail application is accordingly allowed and it is directed

that accused petitioner shall be released on bail provided he

furnishes a personal bond in the sum of Rs.1,00,000/- (Rupees

One Lac only) together with two sureties in the sum of

Rs.50,000/- (Rupees Fifty Thousand only) each to the satisfaction

of the learned trial court with the stipulation that he shall appear

before that Court and any court to which the matter is transferred,

on all subsequent dates of hearing and as and when called upon to

do so.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /36

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