Bhaluwa @ Sonu S/O Mathura Prasad vs State Of Rajasthan
2021 Latest Caselaw 2905 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             10191/2021

                                   Bhaluwa @ Sonu S/o Mathura Prasad
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Vikram Singh Chauhan through VC For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

13/07/2021

Time is sought on behalf of the counsel for petitioner.

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /24

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