Rakesh Regar S/O Surajmal Regar vs State Of Rajasthan
2021 Latest Caselaw 2843 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             9593/2021

                                   Rakesh Regar S/o Surajmal Regar,
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Rohit Khandelwal present in the Court For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/07/2021

List this matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /12

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