Shankar Dayal Saini Son Of Shri ... vs State Of Rajasthan
2021 Latest Caselaw 2840 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 10349/2021

                                    Shankar Dayal Saini Son Of Shri Geegraj Saini
                                                                                                           ----Petitioner
                                                                            Versus
                                    State Of Rajasthan
                                                                                                         ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 10428/2021 Vikram Singh S/o Mamchand Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sandeep Sharma, through VC Mr. Ravi Shanker Sharma For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/07/2021

List this matter after two weeks, alongwith connected matter

in chronological order, as per roster.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /29-30

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