Jagdeep Singh S/O Darshan Singh vs State Of Rajasthan
2021 Latest Caselaw 2838 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Application No. 173/2021

                                   Jagdeep Singh S/o Darshan Singh, R/o House No. 64, Ward
                                   No.7, Bedi Nagar, Moga Police Station, Moga City No.1, Dist.
                                   Moga Punjab.
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through P.p.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Amit Dadhich present in the Court For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/07/2021

Application filed by the applicant for extension of interim bail

has become infructuous, as petitioner has already surrendered

before the Jail Authorities.

Accordingly, Criminal Misc. Application is dismissed as having

become infructuous.

(PANKAJ BHANDARI),J

ARTI SHARMA /126

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