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Mohd. Jamruddin S/O Mohd. Ishaak ... vs Narcotics Control Bureau
2021 Latest Caselaw 2837 Raj/2

Citation : 2021 Latest Caselaw 2837 Raj/2
Judgement Date : 12 July, 2021

Rajasthan High Court
Mohd. Jamruddin S/O Mohd. Ishaak ... vs Narcotics Control Bureau on 12 July, 2021
Bench: Pankaj Bhandari
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             3563/2021

                                    Mohd. Jamruddin S/o Mohd. Ishaak Miya
                                                                                                       ----Petitioner
                                                                        Versus
                                    Narcotics Control Bureau
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman, through VC For Respondent(s) : Mr. Tej Prakash Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/07/2021

List after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /2

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