Kailash S/O Shri Balwant Singh vs The State Of Rajasthan
2021 Latest Caselaw 2836 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    8852/2021

                                    Kailash S/o Shri Balwant Singh
                                                                                                       ----Petitioner
                                                                        Versus
                                    The State Of Rajasthan, Through P.p.
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Tarun Jain For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/07/2021

Call for the case diary and criminal antecedents of the

accused.

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /7

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