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Jalaluddin S/O Shri Haji ... vs State Of Rajasthan
2021 Latest Caselaw 2820 Raj/2

Citation : 2021 Latest Caselaw 2820 Raj/2
Judgement Date : 12 July, 2021

Rajasthan High Court
Jalaluddin S/O Shri Haji ... vs State Of Rajasthan on 12 July, 2021
Bench: Goverdhan Bardhar
                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                S.B. Criminal Revision Petition No. 1967/2019

                                    Jalaluddin S/o Shri Haji Maniruddin B/c Bisayati Muslim
                                                                                                          ----Petitioner
                                                                       Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Rahul Joshi For Respondent(s) : Mr. Pankaj Aggarwal, PP Mr. Syed Shahid Hasan

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Order

12/07/2021 Learned counsel for the petitioner relied on the judgment of

Manharibhai Muljibhai Kakadia and Anr. Vs. Shaileshbhai

Mohanbhai Patel and Ors. Counsel for the respondent wants time.

List after three weeks.

(GOVERDHAN BARDHAR),J

ashu /24

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