Mr. Everest Chidi Williams S/O ... vs State Of Rajasthan
2021 Latest Caselaw 2792 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                   7480/2021

                                   Mr. Everest Chidi Williams S/o Everest
                                                                                                         ----Petitioner
                                                                       Versus
                                   State Of Rajasthan, Through Pp
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman through VC For Complainant(s) : Mr. Poonam Chand Sharma present in the Court For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/07/2021

Learned Public Prosecutor is directed to call for the

Investigating Officer.

List this matter on 19.07.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /6

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