Citation : 2021 Latest Caselaw 2789 Raj/2
Judgement Date : 9 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
10272/2021
Vishnu Meena S/o Sh. Naihanuram
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Sikandar Singh Sakkarwal For Respondent(s) : Mr. Sher Singh Mahla, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
09/07/2021
List after one week, as prayed.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /30
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