Dayaram @ Bhagwanlal S/O ... vs State Of Rajasthan
2021 Latest Caselaw 2773 Raj/2

          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                      BENCH AT JAIPUR

          S.B. Criminal Miscellaneous Bail Application No.
                               10236/2021

Dayaram @ Bhagwanlal S/o Chatarlal, Aged About 31 Years, R/o
Kanjar Dera, Tokda P.s. Unhel Dist. Jhalawar (Raj.) (At Present
Confined In Sub-Jail Bhawani-Mandi Dist. Jhalawar.)
                                                                   ----Petitioner
                                    Versus
State Of Rajasthan, Through Public Prosecutor.
                                                                 ----Respondent

For Petitioner(s) : Mr. Ajay Singh Yaduvanshi For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/07/2021

1. Petitioner has filed this bail application under Section 439

Cr.P.C.

2. F.I.R. No.124/2020 was registered at Police Station Unhel,

District Jhalawar for offence under Sections 143, 336, 307 and 34

I.P.C. and Sections 3/25 of Arms Act.

3. It is contended by counsel for the petitioner that the

allegation of opening fire is on Dashrath. Only the presence of

petitioner is shown at the place of occurrence.

4. Learned Public Prosecutor has opposed the bail application.

5. I have considered the contentions.

6. Considering the contentions put forth by counsel for the

petitioner, I deem it proper to allow the bail application.

(2 of 2) [CRLMB-10236/2021]

7. This bail application is, accordingly, allowed and it is directed

that accused-petitioner shall be released on bail provided he

furnishes a personal bond in the sum of Rs.1,00,000/- (Rupees

One Lac only) together with two sureties in the sum of

Rs.50,000/- (Rupees Fifty Thousand only) each to the satisfaction

of the trial Court with the stipulation that he shall appear before

that Court and any Court to which the matter be transferred, on

all subsequent dates of hearing and as and when called upon to do

so.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /26

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